Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Telangana - Subsection Section 34(4) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (4)The matters for shop councils, factory councils and enterprise councils shall be as provided under the Fifth Schedule to this Act.
