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Allahabad High Court

Govind Chandra Gupta vs State Of U.P. Thru Secy. Minor ... on 20 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2

Case :- SERVICE BENCH No. - 1460 of 2006

Petitioner :- Govind Chandra Gupta
Respondent :- State Of U.P. Thru Secy. Minor Irrigation & Anr.
Petitioner Counsel :- Umesh Kumar Srivastava
Respondent Counsel :- C.Sc..

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for petitioner informs that this writ petition has since been rendered infructuous in view of the application filed on behalf of the State. Hence the writ petition is dismissed as such. Order Date :- 20.7.2010 Ashwini/ML