Allahabad High Court
Govind Chandra Gupta vs State Of U.P. Thru Secy. Minor ... on 20 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 1460 of 2006 Petitioner :- Govind Chandra Gupta Respondent :- State Of U.P. Thru Secy. Minor Irrigation & Anr. Petitioner Counsel :- Umesh Kumar Srivastava Respondent Counsel :- C.Sc.. Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Learned counsel for petitioner informs that this writ petition has since been rendered infructuous in view of the application filed on behalf of the State. Hence the writ petition is dismissed as such. Order Date :- 20.7.2010 Ashwini/ML