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State of Punjab - Section

Section 221 in Punjab Jail Manual, 1996

221. Duties of female warder in regard to sick and children.

(1)It shall be the duty of every female warder -
(i)to call the attention of the Medical Officer to any female prisoner who complains of being, or appears to be ill;
(ii)to satisfy herself that every female prisoner who is sick receives the special diet (if any) at any time prescribed for her by the Medical Officer; and
(iii)that all female prisoners at any time in any special or convalescent gang, are duly supplied with any special or extra diet ordered for them, or any of them by the Medical Officer.
Warders/head Warders
(a)- Circle of Employment