Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1) in The Orissa Boiler Operation Engineers' Rules, 2000 (1)A person in charge of a boiler shall be deemed to be in direct and immediate charge of the same when he is within 50 (fifty) metres of such a boiler.
