Section 47 in Assam Panchayat (Constitution) Rules, 1995
47. Submission of list of President, Vice-President and Members of Gaon Panchayat for Notification.
- The Deputy Commissioner or the Sub-Divisional Officer as the case may be, shall submit a list indicating the names and respective addresses of the persons elected as the President, the Vice-President and the members of each Gaon Panchayat, Anchalik Panchayat wise to the State Election Commission.
