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[Cites 0, Cited by 0] [Section 7(8)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(8)(e) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(e)supply to the Chancellor a copy each of the agenda of the meetings of the authorities of the University as soon as it is issued and the minutes of such meetings.