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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xlv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xlv)to delegate by Regulations any of its powers to the Kulpati, the Registrar or such other officer of the Vishwavidyalaya or a Committee appointed by it as it may deem fit.