Section 60(1)(vii) in Tripura Panchayats Act, 1993

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State of Tripura - Subsection

Section 60(1)(vii) in Tripura Panchayats Act, 1993

(vii)tolls on persons, vehicles or animals or any class of them at any toll bar which is established by the Gram Panchayat on any roads or bridge vested in or under the management of the Gram Panchayat ; and

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State of Tripura - Subsection

Section 60(1)(vii) in Tripura Panchayats Act, 1993