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[Cites 0, Cited by 0] [Section 894] [Entire Act]

Bengal Presidency - Subsection

Section 894(b) in Police Regulations, Bengal , 1943

(b)Officers of and below the rank of Sub-Inspector of the Special Armed Force and Unarmed Police residing in the lines shall not be absent therefrom between "lights out" and "reveille" without permission or orders.