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Delhi High Court - Orders

Sandeep Mehta vs Rakesh Arora on 27 October, 2021

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

$~28 and 29.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.M.C. 844/2020 and CRL.M.A. 3429/2020
      SANDEEP MEHTA                                ..... Petitioner
                      Through: Mr. Alok Bhachawat, Mr. Uday Singh
                      and Mr. S. Jeeva Nandan, Advocates

                          versus

      RAKESH ARORA                             ..... Respondent
                  Through: Mr. Atul Bandhu, Advocate

+     CRL.M.C. 850/2020 and CRL.M.A. 3442/2020
      SANDEEP MEHTA                                ..... Petitioner
                      Through: Mr. Alok Bhachawat, Mr. Uday Singh
                      and Mr. S. Jeeva Nandan, Advocates
                      versus

      RAKESH ARORA                             ..... Respondent
                  Through: Mr. Atul Bandhu, Advocate

      CORAM:
      HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
              ORDER

% 27.10.2021

1. Learned counsel for the respondent seeks a soft copy of the petition. Let the same be supplied to him during the course of the day.

2. List on 23.11.2021.

3. Interim orders to continue till the next date of hearing.

MANOJ KUMAR OHRI, J OCTOBER 27, 2021 na Click here to check corrigendum, if any