Delhi High Court - Orders
Sandeep Mehta vs Rakesh Arora on 27 October, 2021
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~28 and 29.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 844/2020 and CRL.M.A. 3429/2020
SANDEEP MEHTA ..... Petitioner
Through: Mr. Alok Bhachawat, Mr. Uday Singh
and Mr. S. Jeeva Nandan, Advocates
versus
RAKESH ARORA ..... Respondent
Through: Mr. Atul Bandhu, Advocate
+ CRL.M.C. 850/2020 and CRL.M.A. 3442/2020
SANDEEP MEHTA ..... Petitioner
Through: Mr. Alok Bhachawat, Mr. Uday Singh
and Mr. S. Jeeva Nandan, Advocates
versus
RAKESH ARORA ..... Respondent
Through: Mr. Atul Bandhu, Advocate
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 27.10.2021
1. Learned counsel for the respondent seeks a soft copy of the petition. Let the same be supplied to him during the course of the day.
2. List on 23.11.2021.
3. Interim orders to continue till the next date of hearing.
MANOJ KUMAR OHRI, J OCTOBER 27, 2021 na Click here to check corrigendum, if any