Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(4) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(4)The Development Plan shall indicate the stages by which the proposals are proposed to be carried out together with the financial implications of each stage.