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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3)(d) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

(d)for verification of each item in the list with reference to the records maintained in the Tehsil and by necessary enquiry on the spot.