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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(2)Plaints, written statements, complaints, affidavits, petition and any other documents connected with legal proceedings may be signed and verified on behalf of the Board by the Secretary or any officer authorised by the Chairperson to sign such documents for and on behalf of the Board.