Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(7) in Orissa Zilla Parishad Election Rules, 1994

(7)Immediately after the withdrawal of nomination under Sub-rule (6) the Election Officer shall publish the final list of contesting candidates in Form No. 8 at least [two weeks] [Substituted vide S.R.O.No. 229/2001 dated 14.5.2001 (O.G.E. No. 904 dated 15.5.2001).] before the date of poll.