Andhra Pradesh High Court - Amravati
Burugula Hari Krishna vs The State Of Andhra Pradesh on 30 August, 2022
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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
iSpecial Original Jurisdiction}
TURSDAY, THE THIRTIETH DAY OF AUGUST,
PAO THOUSAND AND TWENTY TWO
'PRESENT:
THE HONOURABLE SRI JUSTICE TARLADA RAJASEKHAR RAO _ |
WRIT PETITION NO: 25921 OF 2024 _.
ce Hari Krishna, S/o.Negeswara Rao, aged abouf 63 years,
R/o.D.No 20-18, Mahendra Nagar, Gollapudi, V jayawads, Suishna District,
Chi vamuteod Venkata Mohan, Sio.Oh. RK Prasad, aged aboul 47 years,
Rio. Labbipel, Vuayawada, Krishna [Natrict.
Polamurl Anjani Wo Kolasanakotl Lazar Babu, aged about 47 years,
Rio. D.No 2-4-2, Andhra Loyala Collags Road, Gunadaia, Vieyawada,
Krishna District-A2O G08.
Mecharia Ramana, VioFonna Satyanarayane, aged about 46 years,
Rio. D Ne. 78-16-9184, First Right Road, Bhavanipuram, Ekelavya Nagar,
Vijayawada, KAdshna District520 nee
Venkata Naga Mural Roshna Folfuri, S/o. Venkata Apparao Potlun, aged
about 40 years, Rio.D.No.40-15/1- 3 Flat NoSF-1, Anja Apartrnents, A-1
Convention Hall, Brundevan Colony, Labbipet, Vijayawada, Krishna Districi-
$20 O10.
Bhupathi Govinda Rao, Sfo.Bhupathi Simhachalam, aged about 48 ysars,
R/o.D.No.8-29/4-25, Rell Strest, CS! Church Back side, Wynchipeta,
Vilayawada, Krishna Disfrict-820 O01.
Jerabala Maruthi Rao, S/o. Bhikshalu, aged about 49 years, R/o.D No.8-103/8,
Fiat No SF-1, OM Residency, Near Nagarluna Hospital, Kanuru, Viiayawada,
Krishna Distict'20 Oo7,
Bhagavatula Anatalakshri, Wo kuraganti Sambasiva Rao, aged about 48
years, Rio. DLNo. 1-4-2834, RTC. Wark Shop side Road, Vidyadharanuram,
Vilayawada, Krishna Oyetrict-520 O18
Markagudi Madhuri, S/o.A.Madhu Sabu, aged about 44 years, Rio. D No 4-28-
2/8, T. MH School Streat, Tenar Pate, Vdayawada, Krishna District 520 007.
Sayyad Mahaboob, S/o Sayyad Farid, aged about 47 years, Ne DNo. 7 5-8-
33, Maseed Street, Shavanipurarn, Vilayawada, Krishna Digtichd20 O92.
i. Kakara Madhavi, WWo.Narendra Kumar, aged about 48 years, "RYo.D.NO.74
28-1774, Pilot &58, Auuri Seetha Rama Kalu Street, Ayyappa Nagar,
Paramaia, Vitsyawada Urban, Krishna District-520 O07,
.Marugiia Venketa Srihari Rao, Sfo. Soma Patrudu, aged aboul 0 years,
Rio.D.No.g-3-179, Brahmin Street, Kotspeta, Town, Viayawada, Krishna
District 820 O04.
S.ifapu Jagadeswara Prasad, Syo.iapu Ran, aged about 3° years,
~
R/o.D.No.6-13-36, Jadu Bornmaia Canter, Taflorpet, Near ROM. School,
Vilavawada, Krishna District-S20 001.
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Addanki Prasada Rac, Sfo Gonala Krishna Murthy, aged about 58 year
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Aathes Udaya Bhasakara Sarma, . Kriahna Murthy, aged about 58 years,
Rio.D No. g327-35, Ranagrathap Stroet Salyanarsyanapuram, Visyawada,
Krishna Uxstrict S20 044.
Kambhampatt Mahadeva Sarma, Sfo.Lakshmi Narasimha Sarma, aged about
4§ years, Rig C.No.1-4-208/28, Yanamandara veri Street, Sd Bharathi
Tee
eestha Nagar, Bahvaniouram, \ Jiayawada, Krishna DistrichAZo O%2.
Madireddy Mshar Baba, S/o. ) Rata Ghandra, aged about 8? years,
Rio D.No §-16-8 Abdul Reiak Street, Wi nicht ioat, Vilayawada, Krishna District.
Srinivasa Raju, Slo. Balu, aged about 55 years, Ryof )No.21-10/5- {BA
Salyanarayanapuram, Viayawada, Krishna District. -
Patiticners
AND
The State of Andhra Pradesh, Through the Spl Chief Secretary fo
Gavermmenm, Depariment of Muricioa! Administration and Urban
Development (>) Denariment Secretarial, Velagapudi, Amaravathi, Suntur
Distiad.
Tre Gorerssionsr ard Director of Muricipal Administration, Government of
Andhra Pradesh, Guntur, Gsuntur District.
The Viayawada Munic cial Corporal an, Rep. by Ns Commissioner,
Vilayawada, Krishna Distric
Doppalapud! Eawaer, S/o Aseen yadam, aged about 55 years, Senior Assistant,
Vieyawade Municipal Corporation, Rfo DINO. 6-10-37, Taylorpet, Vagu
Cente, Viiayawada,
Roddapatl Udaya Shaskar. S'o Kateswara Sarma, aged about 42 years,
Senior Assisiant, Viieyawada Municipal Corporation, Rfo Plot No. 29, br No
4Q-S/10-11, MLE Galany, Viayawada.
Marrivada Jagadis! ) Kumar, S/o Gopala Krishna Murthy, aged about 55 years,
Serio Assistant, Vieyawada Municipal Corporation, Rio DrNo. wre &,
Chalapalli Vari Stract, Satyanarayanapuram, Vieyawada.
Pago Sabiha, Dio Aseervadam, aged abauwt 53 years, Senior Assistant,
Vilayawada Muncinal Corporation, Rfo O.Ne. 30-21-34, Old Ernoloyement
Office Raad, Seetgrarinuram, Viayawada.
Vanila Lakshmi Narayana, Sfo Papa Rac, aged about S& years, Senicr
Assistant, Visyawada Municipal Corporation, Rio Piot No, S4A, Dr.No, 40-a/4-
43, MLE EC OrOnY, Viiayawaca,
Uppal apati Sri Nar Venu Goval, Sfo Lakshoupath! Raju, aged about §4 years,
Sera Assistant, Vieyawada Muncoal Corporation, Rfo DLNe. 43-106/4-
21/4, Siddhartha Sireel, nd Grass Road, Nandamunnagar, Vi fayawada.
Goqu Venkata Sai, Sfo Rama Chandra Rao, aged about S2 years, Seniar
Aasistant, Vijayawada Muncmal Corporation, Rfo Dr No. 41-20/3-758, Yalluri
Vari Street, Krishna Lanka, Viayawada.
Varikuti izak Lenin, Sfo Vara Prasaca Rao, aged about 48 years, Sener
Assistant, Via yawada Muncinal Corporation, Rfo DrNo. 42-32-2714 Dabha
Roatia Road, AS Nagar, Visyawada.
Sy
Randell Surendra Kurmar Slo Nanteih, aged about §3 years, Senior
6g) a
Assistant, Vdeyawada Munsipal Corporation, Rfo DrNa. o-'
Nilayam, Karnayyaihapy, Wiayaw mada.
3
Senior Assistanti(Reveanue Inspector) Viayawada Muncipal Cornoration, Rio
DrNo, 24-20-2715, Guladhithota, Kakarlamucivari Street, Opposite Nagireddy
House, Viayawada.
14. Edapalli Naga Manga Annapurna, Wro (Laie) Sifa Rarna Rac, aged about S7
years, Junior Assistant, Viayawaca Muncinal Corporation, Rio Dr.No. 31-73-
21, Piet No. GF-1, Sal Krishna Residency, Pothinen! Var Street,
Machavaram, Viayawada.
1S. Bolmera Fathima, Wo Teio Murthy, aged about 54 years, Junior Assistant,
\Vilayawada Muncipal Corporation, Rio Dr.No. 1-3/6-2, Borugadda Vari Street,
Vidhyadharaupram, Vilayawada.
18. Durbha Vasantha Lakshmi, W/o Akunuru Madhusudhana Rao, aged about 87
years, TypisiVunior Assistant, Viayawada Municipal Corporation, Rfo Or Na.
je-id, Emplayees Colony, Ord Line, FPenamaluru, Vilayawada Rural,
Viiayawada.
T?Ganta Mary Prasanthi, Wo Bancdaru ChRH Babu, Aged about 58 years
Superiniendent, Viiayawada Municipal Corporation, Rfo Or.No. 20-G/4-94
Ayodhya Nagar, Near Raghavendra Theatre, Gandhi Nagar, Viayawada.
1G. Nidumukkala Venkata Siva Prasad, Sfo N.V.Subba Rac, aged about 58
years, Accouniant, Viayawada Municipal Corporation, Rio Dr.No, 25-35-45,
Siva Rao Street, Satyanarayanapuram, Viiayawada.
7. Mogalaral Raj Kurmar, S/o Venkata Rama Rao, aged about 59 years,
$
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Revenue Officer, Vdayawadea Municipal Corporation, Rfo Or.Noe. 30-15-28,
Mallela Srrarn Murthy Street, Back Sile of Kanaka Durga Theatre, Durga
Agraheram, Viayawada
(Ressondent No. 4 fo 19 impleaded as per Court Order dated 10-12-2021 vide
iA. No, 2 of 2027 in WP. No. 259281 of 2024}.
Respondents
Feition under Anicila 228 of the Constitution of india praying that in the
circumetances stated in the affidavit fled therewith, the High Court may be pleased
to issue an appropriate Wit, Order ar direction more particularly ane in the nature of
Wit of MANDAMUS declaring the Memo No F-MAU01-MUNA/S17-2019-D-2018,
b.01-10-2021 issued by the 1° Respondent herein where by advising the
Respondanis No. 2 and 3 to follow the A.P State and Subordinate Services Rules and
the AP. Ministerial Service Rules as amended veie G.0O.M.S.Na.135 GA(Ser8)
Deparment di 12-05-2074 contrary to the G.O.M.S.No.32, dL 23-02-2015 as well as
the Memo dif0-D7-2020 as arbitrary, illegal and consequently direct the
respondents to apply G.H.M.C. Rules fo the Employees of 3° Respondent
Corporation, ;
IA NO: TOF 2024
Petition under Section 154 CPC praying that in the circumstances
staled in the affidavit Hed in support of ihe writ patiion, the High Court may be
tieased to suspend the operation of Memo No F-MAUOT-MUNA/ST?-2019-D-2018,
dt, 01-10-2021 issued by the 1° Respondant hersin, pending dispasal of WP 25921
of 2027, on the file of the Nigh Court.
The gettion COMNg | on for fearing, upon perusing the Petition and the
afidavi flad Ae Bein and Order of High Gut dated 19-12-2021, 21.O1 2022,
TSOP 2O22, 14.0G.2028, O8.04 2082, 13.08. 2022 & 18.07. 2028 made herein and
upon hearing the sguments of SR} SA} GANGADHAR CHAMARTY Advocate for
ine Petiioners, and GP FOR SERVICES for Respondent Nos 7 & 2 and Sr G. Kasim
Saheb, SC for VMC for Respandent Ne, and Mr Srinivas, representing
Mis. Bharadwajl Associates, appearing for reapondents No.4 fo 78, the Court made
the following
QRDER:
interim order granted earlier is extended by three (2) months.
Post after four (4) weeks.
Sus. PB. VINOD KUMAR
ASSISTANT REGISTRAR.
Ry
AYRUE COPYH SECTION OFFICER
Te,
4, One Co io Ar 1 Sal Gangadhar Chamary Advocais (OPUC)
, P for Services High Courf OF Andhra Pradesh, (OUT)
3. On ne OC to Mis B Bharachvai Assoc! ates, Advocate (OPUC}
4 One CC to Sri B. Kasim Saheb, SO for VMS, High Court of AP, at
Amaravall (OPUC)
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HIGH COURT
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DATED 30.08.2022
NOTE: POST AFTER FOUR (4) WEEKS
ORDER
WP.No. 25921 of 2024
INTERIM ORDER EXTENDED