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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(9) in Andhra Pradesh Brewery Rules, 2006

(9)The bottles mentioned in sub-rule (8) shall be standard pattern and shall bear the following specifications molded on the glass:'
(a)The figures and words of the capacity.
(b)A line across the neck up to which the bottle shall be Filled in order to contain the proper quantity.