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State of Tamilnadu - Section

Section 17 in Tamil Nadu Panchayats Building Rules, 1997

17. Fencing and compound wall.

- Each site shall be fenced suitably either with live fencing or other fencing or a compound wall. No such fencing and compound wall shall have a height of more than 1.5 metres from the ground level. A gateway shall be provided in the front where the site abuts on a street and, in addition, suitable door way shall be provided at the rear the site abuts on a conservancy or rear access lane.