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[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Chattisgarh - Subsection

Section 34A(8)(b) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(b)to take steps for translation in Hindi of book in the subject with which it deals and for their publications by the Chhattisgarh Hindi Granth Academy and such other public bodies as may be working for the same objectives;