Section 21(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)Where more than one offices of Principals of affiliated colleges are held by women one out of those women shall be nominated by the Vice-Chancellor by rotation in the manner specified by the Statutes as one of the four Principals;

(vii)not more than fifteen Chairpersons of Boards of Studies nominated by the Vice-Chancellor by rotation in the manner specified in the Statutes.

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State of Gujarat - Subsection

Section 21(1)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003