Section 26(1)(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(a) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(a)for the seat of 'Councillor'.

(i)of Nagar Panchayat , a sum of Rupees 250/

(ii)of Municipal Council, a sum of Rupees 500/

(iii)of a Municipal Corporation, a sum of Rupees 1000/