Section 9 in The First Statutes of Indian Institute of Technology Goa, 2017

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Section 9 in The First Statutes of Indian Institute of Technology Goa, 2017

9. Officers of the Institute.

- The following shall be the Officers of the Institute:

(i)The Director.

(ii)The Deputy Director.

(iii)The Deans.

(iv)The Heads of Departments.

(v)The Registrar.