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State of Madhya Pradesh - Section

Section 20 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

20. Micro-Grid Operator.

(1)MGO shall generate and supply electricity to consumers in the Micro-Grid areas;
(2)The Micro-Grid project shall conform to technical standards and safety measures specified in the Regulations.
(3)Execute the functions as outlined under PPA and DFA (as applicable) with the Distribution Licensee of the area upon interconnection with grid.