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[Section 41]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 41(4) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
| Signature of the executant. | Signature or thumb-impression of the witness. |
| Date of attestation. | Signature of the Attesting Officer. |