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State of Madhya Pradesh - Section

Section 40 in The M.P. Vishesh Sashastra Bal Niyam, 1973

40. Training of Head Constables, Naik and Lance Naiks.

- The training of Head Constables, Naiks and Lance Naiks shall be so planned that in addition to having obtained proficiency in the subjects of the basic course. They shall be trained in the following subjects, namely :-
(1)Method of teaching.
(2)Section leading in anti-dacoity operations.
(3)Commanding a Squad when quelling riots in urban areas, street fighting, etc.
(4)Drilling a Squad in Squad Drill and Platoon in Platoon Drill.
(5)Map reading.
(6)Advanced weapon training including T.M.C. and L.M.C.
(7)Leadership, -appreciation of situation, planning and orders, briefing and de-briefing.
(8)Law relating to unlawful assemblies, their dispersal powers of the police to arrest and definition of theft, house breaking, riot, robbery, dacoity, right of private defence.
(9)Disruptive forces-communalism, regionalism etc.
(10)National integration.
(11)Implications of changing Social Scene for the Role of the Police, with special reference to the Armed Police.
(12)Running of Messes and their Accounts.
(13)Emergency Relief-assistance in natural calamities.
(14)Fire Prevention and Fire Fighting.
(15)Motor Transport of Armed Police.
(16)Unarmed Combat.