Madhya Pradesh High Court
Saurabh Agarwal vs The State Of Madhya Pradesh on 26 June, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-26209-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26209 of 2025 (SAURABH AGARWAL Vs THE STATE OF MADHYA PRADESH ) Dated : 26-06-2025 None present for the applicant. Shri Vinod Thakur, G.A. for the State.
List the matter after one week.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 26-06-2025 18:23:14