Calcutta High Court (Appellete Side)
Hooghly Bally Durga Puja Sanmillani ... vs State Of West Bengal & Ors Opposite Party on 6 June, 2011
Author: Indira Banerjee
Bench: Indira Banerjee
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. WP/237W of 2011
In the matter of HOOGHLY BALLY DURGA PUJA SANMILLANI TRUST & ORSPetitioner
versus
STATE OF WEST BENGAL & ORS Opposite Party
For Petitioner : SUBRATA GHOSH
For Respondent :
BEFORE : Hon'ble JUSTICE INDIRA BANERJEE ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 06/06/11