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Calcutta High Court (Appellete Side)

Hooghly Bally Durga Puja Sanmillani ... vs State Of West Bengal & Ors Opposite Party on 6 June, 2011

Author: Indira Banerjee

Bench: Indira Banerjee

 First Sheet

                      HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. WP/237W of 2011


 In the matter of HOOGHLY BALLY DURGA PUJA SANMILLANI TRUST & ORSPetitioner

                          versus

                     STATE OF WEST BENGAL & ORS               Opposite Party


 For Petitioner      : SUBRATA GHOSH


For Respondent   :

BEFORE : Hon'ble JUSTICE INDIRA BANERJEE ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 06/06/11