Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 149 in The Assam Excise Rules, 2016 149. Import otherwise than under rules prohibited. - Save as provided in the foregoing rules, the import of country spirit into Assam is prohibited.ExportExport of Country Spirits to other State of India Under Bond.
