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[Cites 0, Cited by 0] [Section 274] [Entire Act]

State of Bihar - Subsection

Section 274(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)No advance under sub-rule (1) shall be sanctioned to those who do not have membership in the fund continuously for five years and having 15 years service for superannuation.