Himachal Pradesh High Court
State Of H.P & Ors vs . Laxmi Ram Sharma And Anr. on 4 April, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P & Ors vs. Laxmi Ram Sharma and anr.
RFA No. 18 of 2016 .
4.4.2022 Present: Mr. Sudhir Bhatnagar, Mr. Desh Raj Thakur, Mr. Bharat Bhushan, Addl.A.Gs with Mr. Narender Thakur, Dy.A.G for appellants No.1 to 4.
None for appellant No. 5.
Mr. Romesh Verma, Advocate for the respondents.
List on 20.6.2022, before the appropriate Bench.
( Satyen Vaidya ), th 4 April, 2022 Judge.
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