Bombay High Court
The Ex. Engineer, Minor Irrigation ... vs Subhash Ulhas Suryawanshi Thr G.Pa. ... on 12 October, 2022
Author: S.G. Dige
Bench: S.G. Dige
{1} 962-FA-1089-2018
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
962 FIRST APPEAL NO. 1089 OF 2018
SUSHILABAI GANGADHAR SHINDE AND OTHERS
VERSUS
BASAPPA PIRAJI KANDURKE AND ANOTHER
AND
963 FIRST APPEAL NO. 598 OF 2020
BABURAO SUKWAT MULJE
VERSUS
DAJIBA VAIJNATH SAGAR AND OTHERS
AND
964 FIRST APPEAL NO. 1464 OF 2020
SANTOSH LAXMAN NIMSE
VERSUS
AVINASH BHAUSAHEB BHASME AND ORS
AND
966 FIRST APPEAL NO. 1200 OF 2022
WITH CA/8397/2022 IN FA/1200/2022
WITH CA/8398/2022 IN FA/1200/2022
THE EXECUTIVE ENGINEER IRRIGATION DEPARTMENT
BEED THR BEEDIRRIGATION DIVISION BEED AND
ANOTHER
VERSUS
BALASAHEB S/O SAMBHAPPA TODKAR
AND
967 FIRST APPEAL NO. 1533 OF 2022
MAHADEO S/O PANDU DHAKANE
VERSUS
ISHWAR S/O KRISHAN KUMAR AND ANOTHER
AND
968 FIRST APPEAL NO. 1726 OF 2022
NAGESH RAMESH PATEKAR
Pooja K.
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{2} 962-FA-1089-2018
VERSUS
SANDEEP LAXMAN RONTEWAD AND OTHERS
AND
969 FIRST APPEAL NO.1989 OF 2022
JYOTSNA SURESH NARNAVARE AND OTHERS
VERSUS
SHAIKH MUSA SHAIKH MOHAMMAD AND ANOTHER
AND
970 FIRST APPEAL NO.2268 OF 2022
SUPRIYA SANJEEV SURYAWANSHI AND OTHERS
VERSUS
SHAIKH SIRAJODDIN SK. ISMAIL PATEL AND OTHERS
AND
972 CIVIL APPLICATION NO. 14671 OF 2016
IN FIRST APPEAL (ST) NO. 29284 OF 2016
ROHINAKHAN IZHARKHAN AND OTHERS
VERSUS
SITARAM R. RUPLA AND OTHERS
AND
973 CIVIL APPLICATION NO. 87 OF 2021
IN FIRST APPEAL NO. 1014 OF 2022
WITH CA/95/2021 IN FA/1017/2022
WITH CA/93/2021 IN FA/1015/2022
WITH CA/91/2021 IN FA/1016/2022
EXECUTIVE ENGINEER IRRIGATION PROJECT
MAJBUTIKARAN PROJECT OMERGA UNDER M.K.K.V.D.C.
PUNE AND OTHERS
VERSUS
SAYASRAO VITHAL MUNDHE
AND
974 CIVIL APPLICATION NO.5252 OF 2021
IN FIRST APPEAL NO. 1019 OF 2022
WITH CA/5250/2021 IN FA/1021/2022
WITH CA/5246/2021 IN FA/1018/2022
WITH CA/5248/2021 IN FA/1020/2022
Pooja K.
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{3} 962-FA-1089-2018
EXECUTIVE ENGINEER IRRIGATION P.M.P. OMERGA UNDER
M.K.K.V.D.C.,PUNE AND OTHERS
VERSUS
HARIDAS SADASHIV KHANDALKAR
AND
975 CIVIL APPLICATION NO.6898 OF 2022
IN FIRST APPEAL (ST) NO. 9423 OF 2020
WITH CA/6900/2022 IN FAST/9423/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
OSMANABD THR G.M.I.D.C. AURANGABAD
VERSUS
SUMANBAI ANANDRAO KHANDARE AND ANOTHER
AND
976 CIVIL APPLICATION NO. 6912 OF 2022
IN FIRST APPEAL (ST) NO. 9431 OF 2020
WITH CA/6916/2022 IN FAST/9926/2020
WITH CA/6915/2022 IN FAST/9930/2020
WITH CA/6917/2022 IN FAST/9926/2020
WITH CA/6914/2022 IN FAST/9930/2020
WITH CA/6913/2022 IN FAST/9431/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
OSMANABD THR G.M.I.D.C. AURANGABAD
VERSUS
SUBHASH ULHAS SURYAWANSHI THR G.P.A. MAHESH AND
OTHERS
AND
977 CIVIL APPLICATION NO. 6976 OF 2022
IN FIRST APPEAL (ST) NO. 9084 OF 2020
WITH CA/6977/2022 IN FAST/9084/2020
WITH CA/6978/2022 IN FAST/9213/2020
WITH CA/6982/2022 IN FAST/9218/2020
WITH CA/6980/2022 IN FAST/9218/2020
WITH CA/6979/2022 IN FAST/9213/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
OSMANABD THR G.M.I.D.C. AURANGABAD
VERSUS
PRABHAKAR BHAGVAN PATOLE AND OTHERS
Pooja K.
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{4} 962-FA-1089-2018
AND
978 CIVIL APPLICATION NO. 7084 OF 2022
IN FIRST APPEAL (ST) NO. 9253 OF 2020
WITH CA/7079/2022 IN FAST/9090/2020
WITH CA/7078/2022 IN FAST/9090/2020
WITH CA/7091/2022 IN FAST/9246/2020
WITH CA/7086/2022 IN FAST/9233/2020
WITH CA/7085/2022 IN FAST/9253/2020
WITH CA/7088/2022 IN FAST/9242/2020
WITH CA/7090/2022 IN FAST/9246/2020
WITH CA/7080/2022 IN FAST/9237/2020
WITH CA/7081/2022 IN FAST/9237/2020
WITH CA/7082/2022 IN FAST/9250/2020
WITH CA/7083/2022 IN FAST/9250/2020
WITH CA/7089/2022 IN FAST/9242/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
USMANABAD THR G.M.I.D.C. AURANGABAD
VERSUS
NAMDEV JIVLA BOLKE AND OTHERS
AND
979 CIVIL APPLICATION NO. 7221 OF 2022
IN FIRST APPEAL (ST) NO. 9210 OF 2020
WITH CA/7213/2022 IN FAST/9100/2020
WITH CA/7215/2022 IN FAST/9199/2020
WITH CA/7214/2022 IN FAST/9100/2020
WITH CA/7217/2022 IN FAST/9192/2020
WITH CA/7218/2022 IN FAST/9192/2020
WITH CA/7220/2022 IN FAST/9181/2020
WITH CA/7223/2022 IN FAST/9206/2020
WITH CA/7219/2022 IN FAST/9181/2020
WITH CA/7224/2022 IN FAST/9206/2020
WITH CA/7216/2022 IN FAST/9199/2020
WITH CA/7222/2022 IN FAST/9210/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
USMANABAD THR G.M.I.D.C. AURANGABAD
VERSUS
KESHAV TUKARAM BOLKE AND OTHERS
Pooja K.
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{5} 962-FA-1089-2018
AND
980 CIVIL APPLICATION NO. 7424 OF 2022
IN FIRST APPEAL (ST) NO. 9228 OF 2020
WITH CA/7422/2022 IN FAST/9106/2020
WITH CA/7425/2022 IN FAST/9228/2020
WITH CA/7423/2022 IN FAST/9106/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
USMANABAD THR G.M.I.D.C. AURANGABAD
VERSUS
JAGANNATH GANPATI MITKARI AND ANOTHER
AND
981 CIVIL APPLICATION NO. 7537 OF 2022
IN FIRST APPEAL (ST) NO. 9427 OF 2020
WITH CA/7535/2022 IN FAST/9921/2020
WITH CA/7536/2022 IN FAST/9921/2020
WITH CA/7538/2022 IN FAST/9427/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
OSMANABDTHR G.M.I.D.C. AURANGABAD
VERSUS
HANUMANT RAGHUNATH BONDHAR AND OTHERS
AND
982 CIVIL APPLICATION NO.7544 OF 2022
IN FIRST APPEAL (ST) NO. 9175 OF 2020
WITH CA/7541/2022 IN FAST/9095/2020
WITH CA/7551/2022 IN FAST/9189/2020
WITH CA/7546/2022 IN FAST/9171/2020
WITH CA/7545/2022 IN FAST/9175/2020
WITH CA/7550/2022 IN FAST/9189/2020
WITH CA/7549/2022 IN FAST/9184/2020
WITH CA/7542/2022 IN FAST/9178/2020
WITH CA/7540/2022 IN FAST/9095/2020
WITH CA/7547/2022 IN FAST/9171/2020
WITH CA/7548/2022 IN FAST/9184/2020
WITH CA/7543/2022 IN FAST/9178/2020
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
(LOCAL SECTOR) OSMANABD THR G.M.I.D.C.
AURANGABAD
Pooja K.
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{6} 962-FA-1089-2018
VERSUS
NAVNATH NARHARI RITE AND OTHERS
AND
983 CIVIL APPLICATION NO.8300 OF 2022
IN FIRST APPEAL NO. 2147 OF 2018
PUSHAPA DILIP JAVLE AND OTHERS
VERSUS
THE NEW INDIA ASSURANCE COMPANY LTD THR ITS
AUTHORIZED SIGNATORY AURANGABAD AND ANOTHER
AND
984 CIVIL APPLICATION NO.9743 OF 2022
IN FIRST APPEAL (ST) NO. 10659 OF 2022
WITH CA/9744/2022 IN FAST/10659/2022
G.M.I.D.C. THR THE EXECUTIVE ENGINEER OSMANABAD
MEDIUM PROJECT DIVISION OSMANABAD AND OTHERS
VERSUS
ARVIND SHAHURAJ JADHAV
AND
985 CIVIL APPLICATION NO.11858 OF 2022
IN FIRST APPEAL (ST) NO. 20314 OF 2022
NAMDEV S/O MANIK GURAV
VERSUS
THE STATE OF MAHARASHTRA THR COLLECTOR
OSMANABAD AND OTHERS
AND
986 CIVIL APPLICATION NO.11869 OF 2022
IN FIRST APPEAL (ST) NO. 7802 OF 2022
WITH CA/11870/2022 IN FAST/7794/2022
BABASAHEB S/O NAMDEO NAVALE AND ANOTHER
VERSUS
UNION OF INDIA THR GENERAL MANAGER CST MUMBAI
AND OTHER
AND
987 CIVIL APPLICATION NO.11892 OF 2022
IN FIRST APPEAL (ST) NO. 19609 OF 2022
Pooja K.
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{7} 962-FA-1089-2018
HIRALAL SHIVLAL RATHOD
VERSUS
SIYARAM SARDAR DAWAR AND ANOTHER
...
Advocate for Appellants : Mr. A.D. Hande
Advocate for Respondent No.2 : Mr. M.M. Ambhore
....
CORAM : S.G. DIGE, J.
DATE : 12th October, 2022
ORDER :
. Await notice / record and proceedings.
2. Stand over to 21st December, 2022.
[S.G. DIGE, J.] Pooja K. ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 09:16:36 :::