Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

The Ex. Engineer, Minor Irrigation ... vs Subhash Ulhas Suryawanshi Thr G.Pa. ... on 12 October, 2022

Author: S.G. Dige

Bench: S.G. Dige

                               {1}                  962-FA-1089-2018


     IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                BENCH AT AURANGABAD

              962 FIRST APPEAL NO. 1089 OF 2018
            SUSHILABAI GANGADHAR SHINDE AND OTHERS
                              VERSUS
              BASAPPA PIRAJI KANDURKE AND ANOTHER

                                AND
                963 FIRST APPEAL NO. 598 OF 2020
                      BABURAO SUKWAT MULJE
                               VERSUS
                 DAJIBA VAIJNATH SAGAR AND OTHERS

                             AND
               964 FIRST APPEAL NO. 1464 OF 2020
                     SANTOSH LAXMAN NIMSE
                            VERSUS
               AVINASH BHAUSAHEB BHASME AND ORS

                          AND
           966 FIRST APPEAL NO. 1200 OF 2022
           WITH CA/8397/2022 IN FA/1200/2022
           WITH CA/8398/2022 IN FA/1200/2022
      THE EXECUTIVE ENGINEER IRRIGATION DEPARTMENT
        BEED THR BEEDIRRIGATION DIVISION BEED AND
                        ANOTHER
                         VERSUS
            BALASAHEB S/O SAMBHAPPA TODKAR

                              AND
               967 FIRST APPEAL NO. 1533 OF 2022
                  MAHADEO S/O PANDU DHAKANE
                             VERSUS
             ISHWAR S/O KRISHAN KUMAR AND ANOTHER

                              AND
               968 FIRST APPEAL NO. 1726 OF 2022
                     NAGESH RAMESH PATEKAR

 Pooja K.




::: Uploaded on - 14/10/2022          ::: Downloaded on - 15/10/2022 09:16:36 :::
                                {2}                 962-FA-1089-2018

                           VERSUS
             SANDEEP LAXMAN RONTEWAD AND OTHERS

                           AND
            969 FIRST APPEAL NO.1989 OF 2022
          JYOTSNA SURESH NARNAVARE AND OTHERS
                         VERSUS
        SHAIKH MUSA SHAIKH MOHAMMAD AND ANOTHER

                           AND
           970 FIRST APPEAL NO.2268 OF 2022
         SUPRIYA SANJEEV SURYAWANSHI AND OTHERS
                          VERSUS
       SHAIKH SIRAJODDIN SK. ISMAIL PATEL AND OTHERS

                               AND
            972 CIVIL APPLICATION NO. 14671 OF 2016
             IN FIRST APPEAL (ST) NO. 29284 OF 2016
                ROHINAKHAN IZHARKHAN AND OTHERS
                              VERSUS
                   SITARAM R. RUPLA AND OTHERS

                         AND
        973 CIVIL APPLICATION NO. 87 OF 2021
         IN FIRST APPEAL NO. 1014 OF 2022
          WITH CA/95/2021 IN FA/1017/2022
          WITH CA/93/2021 IN FA/1015/2022
          WITH CA/91/2021 IN FA/1016/2022
        EXECUTIVE ENGINEER IRRIGATION PROJECT
    MAJBUTIKARAN PROJECT OMERGA UNDER M.K.K.V.D.C.
                   PUNE AND OTHERS
                       VERSUS
               SAYASRAO VITHAL MUNDHE

                             AND
            974 CIVIL APPLICATION NO.5252 OF 2021
              IN FIRST APPEAL NO. 1019 OF 2022
              WITH CA/5250/2021 IN FA/1021/2022
              WITH CA/5246/2021 IN FA/1018/2022
              WITH CA/5248/2021 IN FA/1020/2022

 Pooja K.




::: Uploaded on - 14/10/2022         ::: Downloaded on - 15/10/2022 09:16:36 :::
                                {3}                 962-FA-1089-2018

  EXECUTIVE ENGINEER IRRIGATION P.M.P. OMERGA UNDER
             M.K.K.V.D.C.,PUNE AND OTHERS
                         VERSUS
            HARIDAS SADASHIV KHANDALKAR

                        AND
       975 CIVIL APPLICATION NO.6898 OF 2022
       IN FIRST APPEAL (ST) NO. 9423 OF 2020
        WITH CA/6900/2022 IN FAST/9423/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
         OSMANABD THR G.M.I.D.C. AURANGABAD
                       VERSUS
     SUMANBAI ANANDRAO KHANDARE AND ANOTHER

                         AND
       976 CIVIL APPLICATION NO. 6912 OF 2022
        IN FIRST APPEAL (ST) NO. 9431 OF 2020
         WITH CA/6916/2022 IN FAST/9926/2020
         WITH CA/6915/2022 IN FAST/9930/2020
         WITH CA/6917/2022 IN FAST/9926/2020
         WITH CA/6914/2022 IN FAST/9930/2020
        WITH CA/6913/2022 IN FAST/9431/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
          OSMANABD THR G.M.I.D.C. AURANGABAD
                       VERSUS
  SUBHASH ULHAS SURYAWANSHI THR G.P.A. MAHESH AND
                       OTHERS

                         AND
       977 CIVIL APPLICATION NO. 6976 OF 2022
        IN FIRST APPEAL (ST) NO. 9084 OF 2020
         WITH CA/6977/2022 IN FAST/9084/2020
         WITH CA/6978/2022 IN FAST/9213/2020
         WITH CA/6982/2022 IN FAST/9218/2020
         WITH CA/6980/2022 IN FAST/9218/2020
        WITH CA/6979/2022 IN FAST/9213/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
          OSMANABD THR G.M.I.D.C. AURANGABAD
                       VERSUS
        PRABHAKAR BHAGVAN PATOLE AND OTHERS

 Pooja K.




::: Uploaded on - 14/10/2022         ::: Downloaded on - 15/10/2022 09:16:36 :::
                                {4}                 962-FA-1089-2018

                          AND
       978 CIVIL APPLICATION NO. 7084 OF 2022
        IN FIRST APPEAL (ST) NO. 9253 OF 2020
         WITH CA/7079/2022 IN FAST/9090/2020
         WITH CA/7078/2022 IN FAST/9090/2020
         WITH CA/7091/2022 IN FAST/9246/2020
         WITH CA/7086/2022 IN FAST/9233/2020
         WITH CA/7085/2022 IN FAST/9253/2020
         WITH CA/7088/2022 IN FAST/9242/2020
         WITH CA/7090/2022 IN FAST/9246/2020
         WITH CA/7080/2022 IN FAST/9237/2020
         WITH CA/7081/2022 IN FAST/9237/2020
         WITH CA/7082/2022 IN FAST/9250/2020
         WITH CA/7083/2022 IN FAST/9250/2020
        WITH CA/7089/2022 IN FAST/9242/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
         USMANABAD THR G.M.I.D.C. AURANGABAD
                         VERSUS
             NAMDEV JIVLA BOLKE AND OTHERS

                        AND
       979 CIVIL APPLICATION NO. 7221 OF 2022
       IN FIRST APPEAL (ST) NO. 9210 OF 2020
        WITH CA/7213/2022 IN FAST/9100/2020
        WITH CA/7215/2022 IN FAST/9199/2020
        WITH CA/7214/2022 IN FAST/9100/2020
        WITH CA/7217/2022 IN FAST/9192/2020
        WITH CA/7218/2022 IN FAST/9192/2020
        WITH CA/7220/2022 IN FAST/9181/2020
        WITH CA/7223/2022 IN FAST/9206/2020
        WITH CA/7219/2022 IN FAST/9181/2020
        WITH CA/7224/2022 IN FAST/9206/2020
        WITH CA/7216/2022 IN FAST/9199/2020
        WITH CA/7222/2022 IN FAST/9210/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
        USMANABAD THR G.M.I.D.C. AURANGABAD
                       VERSUS
          KESHAV TUKARAM BOLKE AND OTHERS



 Pooja K.




::: Uploaded on - 14/10/2022         ::: Downloaded on - 15/10/2022 09:16:36 :::
                                {5}                 962-FA-1089-2018

                             AND
            980 CIVIL APPLICATION NO. 7424 OF 2022
            IN FIRST APPEAL (ST) NO. 9228 OF 2020
             WITH CA/7422/2022 IN FAST/9106/2020
             WITH CA/7425/2022 IN FAST/9228/2020
             WITH CA/7423/2022 IN FAST/9106/2020

   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
         USMANABAD THR G.M.I.D.C. AURANGABAD
                       VERSUS
        JAGANNATH GANPATI MITKARI AND ANOTHER

                        AND
       981 CIVIL APPLICATION NO. 7537 OF 2022
       IN FIRST APPEAL (ST) NO. 9427 OF 2020
        WITH CA/7535/2022 IN FAST/9921/2020
        WITH CA/7536/2022 IN FAST/9921/2020
        WITH CA/7538/2022 IN FAST/9427/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
         OSMANABDTHR G.M.I.D.C. AURANGABAD
                       VERSUS
     HANUMANT RAGHUNATH BONDHAR AND OTHERS

                         AND
       982 CIVIL APPLICATION NO.7544 OF 2022
       IN FIRST APPEAL (ST) NO. 9175 OF 2020
        WITH CA/7541/2022 IN FAST/9095/2020
        WITH CA/7551/2022 IN FAST/9189/2020
        WITH CA/7546/2022 IN FAST/9171/2020
        WITH CA/7545/2022 IN FAST/9175/2020
        WITH CA/7550/2022 IN FAST/9189/2020
        WITH CA/7549/2022 IN FAST/9184/2020
        WITH CA/7542/2022 IN FAST/9178/2020
        WITH CA/7540/2022 IN FAST/9095/2020
        WITH CA/7547/2022 IN FAST/9171/2020
        WITH CA/7548/2022 IN FAST/9184/2020
        WITH CA/7543/2022 IN FAST/9178/2020
   THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
        (LOCAL SECTOR) OSMANABD THR G.M.I.D.C.
                    AURANGABAD

 Pooja K.




::: Uploaded on - 14/10/2022         ::: Downloaded on - 15/10/2022 09:16:36 :::
                                 {6}                  962-FA-1089-2018

                             VERSUS
                  NAVNATH NARHARI RITE AND OTHERS

                          AND
       983 CIVIL APPLICATION NO.8300 OF 2022
          IN FIRST APPEAL NO. 2147 OF 2018
             PUSHAPA DILIP JAVLE AND OTHERS
                         VERSUS
     THE NEW INDIA ASSURANCE COMPANY LTD THR ITS
    AUTHORIZED SIGNATORY AURANGABAD AND ANOTHER

                          AND
       984 CIVIL APPLICATION NO.9743 OF 2022
      IN FIRST APPEAL (ST) NO. 10659 OF 2022
       WITH CA/9744/2022 IN FAST/10659/2022
   G.M.I.D.C. THR THE EXECUTIVE ENGINEER OSMANABAD
   MEDIUM PROJECT DIVISION OSMANABAD AND OTHERS
                         VERSUS
                 ARVIND SHAHURAJ JADHAV

                              AND
            985 CIVIL APPLICATION NO.11858 OF 2022
            IN FIRST APPEAL (ST) NO. 20314 OF 2022
                    NAMDEV S/O MANIK GURAV
                            VERSUS
            THE STATE OF MAHARASHTRA THR COLLECTOR
                     OSMANABAD AND OTHERS

                          AND
       986 CIVIL APPLICATION NO.11869 OF 2022
        IN FIRST APPEAL (ST) NO. 7802 OF 2022
        WITH CA/11870/2022 IN FAST/7794/2022
      BABASAHEB S/O NAMDEO NAVALE AND ANOTHER
                        VERSUS
    UNION OF INDIA THR GENERAL MANAGER CST MUMBAI
                       AND OTHER

                              AND
            987 CIVIL APPLICATION NO.11892 OF 2022
            IN FIRST APPEAL (ST) NO. 19609 OF 2022

 Pooja K.




::: Uploaded on - 14/10/2022           ::: Downloaded on - 15/10/2022 09:16:36 :::
                                   {7}                   962-FA-1089-2018

                      HIRALAL SHIVLAL RATHOD
                              VERSUS
                SIYARAM SARDAR DAWAR AND ANOTHER

                               ...
            Advocate for Appellants : Mr. A.D. Hande
        Advocate for Respondent No.2 : Mr. M.M. Ambhore
                              ....

                               CORAM : S.G. DIGE, J.
                               DATE : 12th October, 2022

 ORDER :

. Await notice / record and proceedings.

2. Stand over to 21st December, 2022.

[S.G. DIGE, J.] Pooja K. ::: Uploaded on - 14/10/2022 ::: Downloaded on - 15/10/2022 09:16:36 :::