Himachal Pradesh High Court
Distt. Una Cbse Affiliated School ... vs . State Of H.P. & Ors. on 4 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
Distt. Una CBSE Affiliated School Association vs. State of H.P. & ors.
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CWP No. 524/20214.7.2022 Present: Mr. Sahil Thakur, Advocate, proxy counsel for the petitioner.
Mr. Ajay Vaidya, Sr. Addl. A.G. for the respondents.
As prayed for, two weeks' further time is granted to file compliance-affidavit. List on 18.7.2022.
(Tarlok Singh Chauhan) r Judge (Jyotsna Rewal Dua) Judge 4.7.2022 (pankaj) ::: Downloaded on - 04/07/2022 20:06:41 :::CIS