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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(2)Market Operation function includes but shall not be limited to the following functions:
(a)Facilitating Grid Access to new entities including but not limited to first time charging of elements
(b)Feedback in respect of Market Design, for complementing reliability and causing economy
(c)Open Access Administration
(d)Finalization of Inter-change schedules for energy accounting
(e)Day Ahead Market
(f)Real Time Market
(g)Ancillary Services Market,
(h)Interface Energy Metering.