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State of Gujarat - Section

Section 24 in The Gujarat Secondary and Higher Secondary Education Act, 1972

24. Board to pay costs from the Fund on account of salary, pension, etc.

- The Board shall pay every year out of its own Fund to the State Government such amount as the State Government may determine on account of the salary or honorarium, pension, leave and other allowances of the Chairman, Deputy Chairman, Secretary, Joint Secretaries and Assistant Secretaries and other officers and the staff of the Board.