Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 198 in Uttar Pradesh Municipal Corporation Act, 1959

198.

[* * *] [Omitted by U.P. Act 9 of 1991 (w.e.f. 01-08-1990).]Imposition of Taxes