Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in The Punjab State Election Commission Act, 1994 9. Right to subscribe to General Provident Fund. - The Election Commissioner shall be entitled to subscribe to the General Provident Fund of the State of Punjab.
