Himachal Pradesh High Court
Ex. Havildar Sarwan Singh vs . Ajay Singh & Ors. on 8 May, 2024
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ex. Havildar Sarwan Singh Vs. Ajay Singh & Ors.
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FAO No.51 of 2019 08.05.2024 Present: Mr. Devinder Kumar, Advocate, for appellant.
Mr. Parav Sharma, Advocate, for respondent No.1.
Mr. Vijay Kumar Verma, Advocate, vice counsel for respondent No.2.
CMP No.2514 of 2024 Further four weeks time, as prayed for, is granted to the non-applicants/respondents to file reply, failing which, this Court shall be constrained to decide the application, on the basis of material, already available on record.
List on 15.06.2024.
May 08, 2024 (Sandeep Sharma),
Rajeev Raturi Judge
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