Allahabad High Court
M/S Jindal Saw Ltd. vs State Of U.P. And 2 Others on 4 May, 2018
Bench: Dilip B. Bhosale, Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT - C No. - 26263 of 2017 Petitioner :- M/S Jindal Saw Ltd. Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Adarsh Srivastava,Prashant Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed order, see order of date passed in Writ-C No.25730 of 2017 Indian Oil Corporation Ltd. Vs. State of U.P. and two others A certified copy of the order passed in Writ-C No.25730 of 2017 shall accompany a certified copy of this order.
(M K Gupta, J) (Dilip B Bhosale, CJ)
Order Date :- 4.5.2018
SL