Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Tripura - Subsection

Section 120(1)(a) in Tripura Panchayats Act, 1993

(a)exercise all the powers specifically imposed or conferred upon him by or under this Act or under any other law for the time being in force ;