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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6) in Cardamom (Licensing and Marketing) Rules, 1987

(6)[ Every application for issue of license as auctioneer and issue, renewal and amendment of license as dealer shall be accompanied by a fee as under, plus the tax as applicable:-
(a)The fee payable for auctioneer license is -
(i)manual auction