Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(b) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018

(b)"brand owner" means a person or company who sells any commodity under a registered brand label;