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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(7) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(7)All law college hostels within the University area which continue to be recognized by the said Universities immediately before the date of commencement of this Act shall be deemed to be hostels recognized by the Tamil Nadu Dr. Ambedkar Law University under this Act and the provisions of this Act shall, as far as may be, apply accordingly.