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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(9)(c) in Canara Bank (Employees') Pension Regulations, 1995

(c)retiring on superannuation or on voluntary retirement or on premature retirement, if he applies for commutation of pension after the date of retirement, on the date of medical certificate given by a medical officer approved by the Bank;