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[Cites 0, Cited by 0] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(1) in The Coal Mines Regulations, 2011

(1)After a shot has been fired, no person other than the shotfirer or any other person shall enter the place until the area is free from dust, smoke or fumes:Provided that the shotfirer shall before any other person enters the place, make a careful examination and with his assistants, if any, make the place safe.