Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 377] [Entire Act] Bengal Presidency - Subsection Section 377(h) in Police Regulations, Bengal , 1943 (h)An entry in the diary does not obviate the necessity of a separate report of any occurrence which is required by rule or order to be specially reported.