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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(d) in The Assam Excise Act, 1910

(d)tari intended to be used solely for domestic consumption and not as an intoxicant or for the preparation of any intoxicating article or of any article for sale.