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Himachal Pradesh High Court

Bhagat Ram & Others vs . State Of H.P. & on 16 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Bhagat Ram & others vs. State of H.P. & others .

CWPOA No. 1007 of 2019 a/w CWP No. 336 of 2014, CWP No. 4518 of 2014, CWPOA No. 6355, 6419, 3163, 3627 of 2019 and CWP No. 2974 of 2020 16.9.2022 Present: Mr. Ramakant Sharma and Mr. Onkar Jairath and Ms. Babita Kumari, Advocate, for the respective petitioners.

Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General for the respondents.

Learned counsel for the petitioners submit that some of the identical matters have not been listed today.

List on 11.11.2022 along with CWPOA Nos. 819, 844, 847 and 3092 of 2020.

(Satyen Vaidya) Judge 16th September, 2022 (kck) ::: Downloaded on - 16/09/2022 20:03:53 :::CIS