Section 10 in Damodaram Sanjivayya National Law University Act, 2008
10. Authorities of the University.
- The following shall be the authorities of the University:-(i)The General Council;(ii)The Executive Council;(iii)The Academic Council;(iv)The Finance Committee;(v)Planning and Monitoring Board;(vi)such other authorities as may be declared by the University by the Regulation to be the authorities of the University.
