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[Cites 0, Cited by 0] [Section 149(6)] [Section 149] [Entire Act]

State of Uttar Pradesh - Subsection

Section 149(6)(a) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(a)all its subsidiaries formed for the purpose of carrying on the business of generation or transmission or distribution or trading of electricity exclusively outside India; and