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[Cites 0, Cited by 0] [Section 409] [Entire Act]

Bengal Presidency - Subsection

Section 409(e) in Police Regulations, Bengal , 1943

(e)All receipt vouchers shall be numbered in a monthly series and kept in monthly bundles in order of date. The monthly serial number shall be entered against each payment in the cash account under the date, thus 4th/No. 10. The bundle shall be in due course destroyed in accordance with instructions in Appendix XIII (8 - Police-station).