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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(2)(i) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(i)All the Ballot boxes placed for the counting of votes shall be counted and checked and the Returning Officer shall satisfy himself that all such boxes containing the voting papers are received and accounted for.